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Patna High Court - Orders

Promark Techsolutions Private Ltd. vs The State Of Bihar on 30 September, 2024

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.2677 of 2024
                 ======================================================
                 Promark Techsolutions Private Ltd.

                                                                       ... ... Petitioner/s
                                                     Versus
                 The State of Bihar

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :        Mr.Shashank Shekhar
                 For the Respondent/s   :        Mr.Advocate General
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                       ORAL ORDER

3   30-09-2024

Learned counsel for the respondents seeks time for filing counter affidavit.

2. Post this matter on 11.11.2024.

(A. Abhishek Reddy , J) Ankit Kumar/-

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