Supreme Court - Daily Orders
Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 10 September, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
ITEM NO.32 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 17279-17280/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
High Court of Judicature at Bombay at Goa)
COMMUNIDADE OF CALAPOR Petitioner(s)
VERSUS
VINAYAK @ SHASHANK MAHATME & ORS. Respondent(s)
(IA No. 192262/2023 - APPLICATION FOR ABATEMENT and IA No.
192266/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE
APPLICATION FOR SETTING ASIDE THE ABATEMENT and IA No. 201498/2023
- APPLICATION FOR PERMISSION and IA No. 181572/2023 - APPLICATION
FOR SUBSTITUTION and IA No. 192264/2023 - CONDONATION OF DELAY IN
FILING SUBSTITUTION APPLN. and IA No. 242689/2023 - DELETING THE
NAME OF PETITIONER/RESPONDENT and IA No. 129305/2023 - EXEMPTION
FROM FILING O.T. and IA No. 129307/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 10-09-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. Udayan Verma, Adv.
Ms. Mehaak Jaggi, AOR
Mr. Parikshit Sawant, Adv.
Ms. Pinky Dubey, Adv.
For Respondent(s)
Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Shivan S. Dessai, Adv.
Mr. Divyakant Lahoty, Adv.
Mr. Shashank Garg, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Anirudh Sardessai, Adv.
Signature Not Verified Ms. Kritika, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2024.09.13
Mr. Prateek Tanmay, Adv.
19:08:51 IST
Reason: Ms. Pooja Gill, Adv.
Ms. Sanya Shukla, Adv.
Ms. Devangna Singh, Adv.
1
SLP (C) Nos. 17279-17280/2023
Ms. Shikha Sarin, AOR
Ms. Har Karam Jot Kaur, Adv.
Mr. Pawanshree Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 24th September, 2024.
(NIDHI AHUJA) (ANU BHALLA) AR-cum-PS COURT MASTER (NSH) 2