Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 31 July, 2019
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
OD-16
ORDER SHEET
CS 79 OF 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 31st July, 2019.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv.
Mr. Ratul Das, Adv.
Mr. Yashovardhan Kochar, Adv.
....for the plaintiff
Mr. Chayan Gupta, Adv.
Mr. A. K Dey, Adv.
...for the defendant No. 7,14
Mr. Syed E. Huda, Adv.
Mr. T. Aich, Adv.
...for the defendant No. 6
Mr. Pranit Bag, Adv.
Mr. A.K. Dey, Adv.
...for the defendant No. 21&22
Mr. Rohit Banerjee, Adv.
Ms. Anindita Mukherjee, Adv.
..for the defendant No. 3,5 &16
Mr. Sanjeeb Seni, Adv.
Mr. Aviroop Mitra, Adv.
Mr. Tanuj Kakrania, Adv.
...for the respondent No. 1,2,4,10,9
The Court : Let this matter appear on 6th September, 2019 for recording the evidence of second witness of the plaintiff.
(SAHIDULLAH MUNSHI, J.) Sbghosh