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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(i) in The Public Servants Transfer of Immovable Property (Restriction) Ordinance, 2004

(i)every person holding or exercising any civil office under the Government of Jammu and Kashmir whether for the time being on foreign service or not;