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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(2) in The SreeNarayanaGuru Open University Act, 2021

(2)There shall be the following Schools of Study in the University, namely:—
(i)School of Humanities and Social Science;
(ii)School of Science;
(iii)School of Languages;
(iv)School of Communications and Information Science;
(v)School of Interdisciplinary and Transdisciplinary Studies;
(vi)School of Vocational Education and Training;
(vii)School of Law and Business Studies;
(viii)School of Public Administration and Policy Research;
(ix)Other Schools established by Statutes.