Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3) in The Orissa State Lottery Rules, 1983 (3)Tickets shall be issued in distinct and separate series and each such series shall be distinguished by a distinct alphabetical notation such as A, B, C, AA, BB, CC and the like.
