Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 23 August, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-63
ORDER SHEET
AP 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 23rd August, 2018.
Appearance:
Mr. Sayak Chakrabarty, Advocate
...for the applicant/petitioner
Mr. Sourav Kumar Mukherjee, Advocate
Mr. Bijoy Chandra Dhara, Advocate
....for the respondents
The Court : Counsel for the respondents submits that he is prepared to consider the prayers A and B of the arbitration petition, which are for an order staying the award on 10th May, 2016 and for staying the operation of the said award.
Counsel for the petitioner wants time to take instruction from his client. List this matter after three weeks.
(MOUSHUMI BHATTACHARYA, J.) Sbghosh