Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25B(3)] [Section 25B] [Entire Act] Union of India - Subsection Section 25B(3)(i) in THE FINANCE ACT, 2021 (i)whether the Corporation has adequate internal financial controls with reference to financial statements in place and the operating effectiveness of such controls;