Section 8 in The Guar Grading and Marking Rules, 2011
8. Special conditions of certificate of authorization.
- In addition to the conditions specified in sub-rule (8) of rule 3 of the General Grading and Marking Rules, 1988, every certificate of authorization issued for the purpose of these rules shall have the following conditions, namely:(1)The authorized packer shall either set up his own laboratory or have access to an approved grading laboratory for testing of the product.(2)The premises shall be hygienic and sanitary with proper ventilations and lightings and the personnel engaged in operation shall be in sound health and free from any infectious, contagious or communicable disease.(3)The premises shall have adequate storage facilities with pucca floor and free from rodent and insect infestation(4)The authorized packer and the approved chemist shall observe all instructions regarding testing, grading, packing, marking, sealing and maintenance of records which may be issued by the Agricultural Marketing Adviser or any other officer authorized by him in this behalf from time to time.
