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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in THE TRIBUNALS REFORMS ACT, 2021

(a)in section 2, in sub-section (1),—
(i)clause (a) shall be omitted;
(ii)in clause (u), sub-clause (B) shall be omitted;