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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in Waste Lands (Requisitioning and Utilisation) Act, 1952

(b)has failed to company with the terms and conditions determined by the Collector under sub-section (1) of section 6, or