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Central Information Commission

Ritunjay Kumar Sinha vs Directorate General Of Shipping Dg(S) on 30 January, 2020

                               के ीय सूचना आयोग
                         Central Information Commission
                            बाबा गंगनाथ माग, मुिनरका
                          Baba Gangnath Marg, Munirka
                          नई द ली, New Delhi - 110067

File No : CIC/DGOSP/A/2018/627172

Ritunjay Kumar Sinha                                          ....अपीलकता/Appellant
                                      VERSUS
                                       बनाम
CPIO,
Engineer & Ship Surveyor Cum DDG (Tech),
Ministry of Shipping,
Mercantile Marine Department,
Prateshtha Bhawan,
101, Maharshi Karve Road,
New Marine, Marinelines,
Mumbai - 400020.                                         ... ितवादीगण /Respondent

RTI application filed on          :   12/06/2018
CPIO replied on                   :   06/07/2018
First appeal filed on             :   Nil
First Appellate Authority order   :   No order
Second Appeal dated               :   Nil Diarized on 28.07.2018
Date of Hearing                   :   29/01/2020
Date of Decision                  :   29/01/2020

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   INFORMATION COMMISSIONER :             DIVYA PRAKASH SINHA

Information sought

:

The Appellant sought copies of answer sheet, result, re-evaluated answer sheet and marks obtained in the MEO CL-1 exam conducted on 01.02.2018.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
1
Relevant Facts emerging during Hearing: The following were present:-
Appellant: Present through VC.
Respondent: Jayanta Mukhopadhaya, DDG(Tech) & CPIO, Engineer & Ship Surveyor Cum DDG (Tech),Ministry of Shipping, Mercantile Marine Department, Mumbai present through VC Appellant stated that he is not satisfied with the information provided by the CPIO.
CPIO submitted that relevant documents as sought in the instant RTI Application has already been provided to the Appellant.
Appellant interjected to state that the document provided to him was incomplete and contained only a single page.
Decision Commission on the basis of the proceedings during hearing as well as to allay the apprehension of the Appellant directs the CPIO to provide copy of the answer sheet, re-evaluated answer sheet (if any) and marks obtained in the averred MEO CL-1 exam conducted on 01.02.2018 as sought in the RTI Application to the Appellant free of cost within 15 days of receipt of this order and send a compliance report of the same to the Commission.
The appeal is disposed of accordingly.
Divya Prakash Sinha ( द काश िस हा ) Information Commissioner ( सूचना आयु ) 2 File No : CIC/DGOSP/A/2018/627172 Authenticated true copy (अ भ मा णत स या पत त) Haro Prasad Sen Dy. Registrar 011-26106140 / [email protected] हरो साद सेन, उप-पंजीयक दनांक / Date Signature Not Verified Digitally signed by User Date: 2020.01.30 16:54:16 IST 3