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Supreme Court - Daily Orders

Dandup Wangail Negi vs Ramesh Chander Chajta on 26 February, 2015

Bench: Dipak Misra, Adarsh Kumar Goel

  ITEM NO.802                                  COURT NO.5              SECTION XIV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                                      Civil Appeal No.7236 of 2011


  DANDUP WANGAIL NEGI & ORS.                                           Appellant(s)

                                                     VERSUS

  RAMESH CHANDER CHAJTA & ORS.                                         Respondent(s)


  Date : 26/02/2015 This appeal was called on for hearing today.


  CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE ADARSH KUMAR GOEL


  For Appellant(s)                    Mr. Vinod Mohte, Adv. (Mentioned by)
                                      Mr. Vinod Sharma, Adv.
                                      Mr. Bhaskar Y. Kulkarni, AOR

  For Respondent(s)


                             UPON being mentioned the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board. List the matter on 11th March, 2015, within first five items in the List.





                              (Chetan Kumar)                      (H.S. Parasher)
                               Court Master                         Court Master


Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.02.26
18:15:24 IST
Reason: