Supreme Court - Daily Orders
Dandup Wangail Negi vs Ramesh Chander Chajta on 26 February, 2015
Bench: Dipak Misra, Adarsh Kumar Goel
ITEM NO.802 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7236 of 2011
DANDUP WANGAIL NEGI & ORS. Appellant(s)
VERSUS
RAMESH CHANDER CHAJTA & ORS. Respondent(s)
Date : 26/02/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Vinod Mohte, Adv. (Mentioned by)
Mr. Vinod Sharma, Adv.
Mr. Bhaskar Y. Kulkarni, AOR
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter on 11th March, 2015, within first five items in the List.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.02.26
18:15:24 IST
Reason: