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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(4) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(4)The Returning Officer shall, on being satisfied as to the genuineness of an application of withdrawal and the identity of person delivering it under sub-rule (2), cause a notice in Form 7, giving-particulars of the candidates who have withdrawn their candidature, to be affixed on the notice-board in his office.