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State of Tamilnadu - Section

Section 20 in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990

20. Repeal and saving.

(1)The Tamil Nadu Tax on Entry of Motor Vehicles into Local Areas Ordinance, 1990, is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.