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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(2)The obligation of the children or relative, as the case may be, to maintain a senior citizen extends to the needs of such citizen so that, senior citizen may lead a normal life.