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State of Madhya Pradesh - Section

Section 8 in The M.P. Commissioner of Oaths Rules, 1976

8. [ Fee for the issue and renewal of certificates of Commissioner of Oaths. [Substituted by Notification No. C-3916-III-I-27-75, dated 12-8-96, published in M.P. Gazette Part 4 (ga) dated 30-8-96.]

- The fee for issue of certificate of appointment of Commissioner of Oaths shall be Rs. five hundred and the fee for renewal of such certificate shall be Rs. three hundred per year. A certificate of renewal shall be issued in Form No. III on payment of prescribed fee. The fee shall not be refundable.]