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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(1)(y) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(y)an order under Section 91,
(ya)[****] [Clause (ya) was inserted by Schedule III, Clause 38. The said Clause 38 was deleted by Bombay 4 of 1960, Section 20 (8).]