Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Sikkim - Subsection Section 13(1) in Sikkim Civil Court Act, 1978 (1)Every Civil Court under this Act shall use a seal of such from and dimension as are prescribed by the High Court.
