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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(5)(a) in Uttar Pradesh State Universities Act, 1973

(a)reservation of seats for admission in any course of study in University, Institute, constituent college, affiliated college or associated college for the students belonging to the Scheduled Castes, Scheduled Tribes and Other Backward Classes of citizens may be made and regulated by such orders as the State Government may, by notification, make in that behalf;