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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(6) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(6)In case of schools which have been set up exclusively for boys or girls, the admissions in accordance with clause (b) and (c) of sub-section (1) of section 12 shall be granted to only boys or girls, as the case may be.