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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(5) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(5)As regards other matters relating to probation, the members of the service will be governed by the instructions issued by the Government in this regard from time to time.