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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(64) in The Chhattisgarh Municipal Corporation Act, 1956

(64)[ "Year" means a financial year beginning on the first day of April of the year.] [Inserted by C.G. Act No. 17 of 2011, dated 3.5.2011.]Part-II Constitution and Government