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Madhya Pradesh High Court

Kewal Kumkar Jaggi vs The State Of Madhya Pradesh on 14 February, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-02-2023 As prayed by learned counsel for the petitioner, list the matter after four weeks.

(VISHAL DHAGAT) JUDGE shabana SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda5 10735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E10 1CF42422711, cn=SHABANA ANSARI Date: 2023.02.15 14:44:48 +05'30'