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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6) in The Coal Bearing Areas (Acquisition And development) Act, 1957

(6)Where there Is a dispute as to the person or persons entitled to compensation and the Tribunal finds that more persons than one are entitled to compensation, It shall apportion the amount thereof among such persons and in such manner as it thinks fit.