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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(3)(vi) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(vi)the application of the provisions of Indian Limitation Act, 1908, to applications, appeals and proceedings under this Act;