Bombay High Court
Prajith Thayyil Kallil S/O Jogesh Kj vs The State Of Maharashtra on 24 March, 2022
Author: Sarang V. Kotwal
Bench: S. S. Shinde, Sarang V. Kotwal
Digitally
signed by
LAXMIKANT
LAXMIKANT
GOPAL
GOPAL
CHANDAN
(1) aba-161.2022ors.odt
CHANDAN Date:
2022.03.24
18:11:29
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO. 161 OF 2022
Prajith Thayyil Kallil S/o Jogesh K J : Applicant
Versus
The State of Maharashtra : Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO. 26 OF 2021
Pinkesh Mehta S/o Suresh Mehta & Ors. : Applicants
Versus
The State of Maharashtra : Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO. 137 OF 2022
Nikhil Premraj Kalapadan & Ors. : Applicants
Versus
The State of Maharashtra & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 162 OF 2022
Sameer Jai Hiremath : Applicant
Versus
The State of Maharashtra & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 186 OF 2022
Ashish Shah : Applicant
Versus
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The State of Maharashtra & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 372 OF 2021
Zoheb Nazir Ahmed Shaikh : Applicant
Versus
The State of Maharashtra & Ors. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 397 OF 2021
Neeraj Shyam Sahay : Applicant
Versus
The State of Maharashtra & Ors. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 399 OF 2021
Sonal Neeraj Sahay : Applicant
Versus
The State of Maharashtra & Ors. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 627 OF 2018
Javed Anand and Anr. : Applicants
Versus
The State of Gujarat & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION (ST) NO. 1628 OF 2020
Mohammad Hameed Shaukat Ali : Applicant
Versus
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The State of Maharashtra & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 1839 OF 2021
Kawal Chamanlal Sharma : Applicant
Versus
The State of Maharashtra & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION (ST) NO. 3544 OF 2020
Nandini N. Suchde : Applicant
Versus
The State Of West Bengal & Anr. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION (ST) NO. 4756 OF 2020
Basant Kumar Kejriwal : Applicant
Versus
The State Of Maharashtra & Ors. : Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO. 1770 OF 2021
Amol Gunaji Sonawane : Applicant
Versus
The State of Maharashtra & Anr. : Respondents
Mr. Ashok Bhatia for Applicant in ABA/161/2022.
Mr. Satish Maneshinde a/w Deepak Thakkar i/by Ms. Anandini Fernandes for
Applicant in ABA/397/2021 and ABA/399/2021.
Mr. Mihir Desai, Senior Advocate i/by Mr. Mihir Joshi for Applicant in
ABA/627/2018.
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Mr. Rammani Upadhyay for Applicant in ABA/1839/2021.
Mr. A.A. Kumbhakoni, Ld. AG a/w Smt. G.P. Mulekar, APP for State.
Mr. Anil C. Singh, Ld. ASG a/w Mr. Aditya Thakkar, Mr. D.P. Singh and Ms.
Savita Sadananda for Respondent / Union of India.
Mr. Alankar Kirpekar a/w Mr. Sagar Kasar and Mr. Shekhar Bhagat i/by VMK
Legal for Applicant in ABA/186/2022.
Mr. Onkar Chandurkar a/w Rajesh Devgharkar i/by Akshay Vijay Kamble for
Applicant in ABA/1770/2021.
Mr. Amit Desai, Senior Advocate a/w Akshay Patil and Mr. Mitesh Jain i/by Mr.
Kalpesh Joshi for Applicant in ABA/162/2022.
Mr. Subhash Hulyalkar for Applicant in ABASt/1628/2020.
CORAM : S. S. SHINDE,
SARANG V. KOTWAL, JJ.
DATE : 24th MARCH, 2022 P.C. 1 On a joint request of the learned counsel appearing for the
respective parties, stand over to 06th April 2022 at 10.30 am.
[SARANG V. KOTWAL, J] [S. S. SHINDE , J] lgc 4 of 4