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Bombay High Court

Prajith Thayyil Kallil S/O Jogesh Kj vs The State Of Maharashtra on 24 March, 2022

Author: Sarang V. Kotwal

Bench: S. S. Shinde, Sarang V. Kotwal

            Digitally
            signed by
            LAXMIKANT
LAXMIKANT
GOPAL
            GOPAL
            CHANDAN
                                                                        (1) aba-161.2022ors.odt
CHANDAN     Date:
            2022.03.24
            18:11:29
            +0530



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CRIMINAL APPELLATE JURISDICTION

                                  ANTICIPATORY BAIL APPLICATION NO. 161 OF 2022

                 Prajith Thayyil Kallil S/o Jogesh K J           : Applicant

                         Versus

                 The State of Maharashtra                        : Respondent

                                                      WITH
                                  ANTICIPATORY BAIL APPLICATION NO. 26 OF 2021

                 Pinkesh Mehta S/o Suresh Mehta & Ors.           : Applicants

                         Versus

                 The State of Maharashtra                        : Respondent

                                                      WITH
                                  ANTICIPATORY BAIL APPLICATION NO. 137 OF 2022

                 Nikhil Premraj Kalapadan & Ors.                 : Applicants

                         Versus

                 The State of Maharashtra & Anr.                 : Respondents

                                                      WITH
                                  ANTICIPATORY BAIL APPLICATION NO. 162 OF 2022

                 Sameer Jai Hiremath                             : Applicant
                       Versus
                 The State of Maharashtra & Anr.                 : Respondents

                                                      WITH
                                  ANTICIPATORY BAIL APPLICATION NO. 186 OF 2022

                 Ashish Shah                                     : Applicant
                         Versus

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The State of Maharashtra & Anr.               : Respondents

                                   WITH
               ANTICIPATORY BAIL APPLICATION NO. 372 OF 2021

Zoheb Nazir Ahmed Shaikh                      : Applicant

      Versus

The State of Maharashtra & Ors.               : Respondents

                                   WITH
               ANTICIPATORY BAIL APPLICATION NO. 397 OF 2021

Neeraj Shyam Sahay                            : Applicant

      Versus

The State of Maharashtra & Ors.               : Respondents

                                   WITH
               ANTICIPATORY BAIL APPLICATION NO. 399 OF 2021

Sonal Neeraj Sahay                            : Applicant

      Versus

The State of Maharashtra & Ors.               : Respondents

                                   WITH
               ANTICIPATORY BAIL APPLICATION NO. 627 OF 2018

Javed Anand and Anr.                          : Applicants

      Versus

The State of Gujarat & Anr.                   : Respondents

                                WITH
         ANTICIPATORY BAIL APPLICATION (ST) NO. 1628 OF 2020

Mohammad Hameed Shaukat Ali                   : Applicant

      Versus

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The State of Maharashtra & Anr.              : Respondents

                                WITH
           ANTICIPATORY BAIL APPLICATION NO. 1839 OF 2021

Kawal Chamanlal Sharma                       : Applicant

      Versus

The State of Maharashtra & Anr.              : Respondents

                                WITH
         ANTICIPATORY BAIL APPLICATION (ST) NO. 3544 OF 2020

Nandini N. Suchde                            : Applicant

      Versus

The State Of West Bengal & Anr.              : Respondents

                                WITH
         ANTICIPATORY BAIL APPLICATION (ST) NO. 4756 OF 2020

Basant Kumar Kejriwal                        : Applicant

      Versus

The State Of Maharashtra & Ors.              : Respondents

                                WITH
           ANTICIPATORY BAIL APPLICATION NO. 1770 OF 2021

Amol Gunaji Sonawane                         : Applicant

      Versus

The State of Maharashtra & Anr.              : Respondents

Mr. Ashok Bhatia for Applicant in ABA/161/2022.
Mr. Satish Maneshinde a/w Deepak Thakkar i/by Ms. Anandini Fernandes for
Applicant in ABA/397/2021 and ABA/399/2021.
Mr. Mihir Desai, Senior Advocate i/by Mr. Mihir Joshi for Applicant in
ABA/627/2018.

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Mr. Rammani Upadhyay for Applicant in ABA/1839/2021.
Mr. A.A. Kumbhakoni, Ld. AG a/w Smt. G.P. Mulekar, APP for State.
Mr. Anil C. Singh, Ld. ASG a/w Mr. Aditya Thakkar, Mr. D.P. Singh and Ms.
Savita Sadananda for Respondent / Union of India.
Mr. Alankar Kirpekar a/w Mr. Sagar Kasar and Mr. Shekhar Bhagat i/by VMK
Legal for Applicant in ABA/186/2022.
Mr. Onkar Chandurkar a/w Rajesh Devgharkar i/by Akshay Vijay Kamble for
Applicant in ABA/1770/2021.
Mr. Amit Desai, Senior Advocate a/w Akshay Patil and Mr. Mitesh Jain i/by Mr.
Kalpesh Joshi for Applicant in ABA/162/2022.
Mr. Subhash Hulyalkar for Applicant in ABASt/1628/2020.


                         CORAM :      S. S. SHINDE,
                                      SARANG V. KOTWAL, JJ.
                         DATE     :   24th MARCH, 2022
P.C.

1           On a joint request of the learned counsel appearing for the

respective parties, stand over to 06th April 2022 at 10.30 am.

[SARANG V. KOTWAL, J] [S. S. SHINDE , J] lgc 4 of 4