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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(e) in Uttarakhand River Valley (Development and Management) Act, 2005

(e)"Catchment area" means such area at a distance of 100 meters which may extend to 200 meters on either side of the River upstreams and down streams or Reservoir, from its bank at such length as may be deter-mind by the Executive Committee;