Bombay High Court
Pranali Mahesh Karande And Ors vs Union Of India Thr Its Secretary And Ors on 23 August, 2022
Author: Madhav J. Jamdar
Bench: S.V. Gangapurwala, Madhav J. Jamdar
111-WP-2223-2022.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2223 OF 2022
Jumrani Gautam Anilkumar & Ors. ...Petitioners
Versus
Union of India Thr. Ministry of Ayush & Ors. ...Respondents
BHALCHANDRA
GOPAL DUSANE
WITH
Digitally signed by
WRIT PETITION (ST) NO. 5004 OF 2022
BHALCHANDRA
GOPAL DUSANE
Date: 2022.08.25
12:42:22 +0530
Chaudhary Zoha Maimuna Aslam Parvez & Ors. ...Petitioners
Versus
Union of India Thr. Ministry of Ayush & Ors. ...Respondents
WITH
WRIT PETITION NO. 2224 OF 2022
Abnave Sneha Pramod & Ors. ...Petitioners
Versus
Union of India Thr. Ministry of Ayush & Ors. ...Respondents
WITH
WRIT PETITION NO. 5556 OF 2022
Gondhale Vaishnavi Ramnath & Ors. ...Petitioners
Versus
Union of India Thr. Secretary, ...Respondents
Ministry of Ayush & Ors.
WITH
WRIT PETITION NO. 8126 OF 2022
Pranali Mahesh Karande & Ors. ...Petitioners
Versus
Union of India Thr. Its Secretary & Ors. ...Respondents
1/2
111-WP-2223-2022.doc
WITH
WRIT PETITION NO. 5558 OF 2022
Choudhari Daminee Suresh & Ors. ...Petitioners
Versus
Union of India & Ors. ...Respondents
Mr. Suryajeet Prithviraj Chavan for Petitioners.
Mr. A.R. Gole for Respondents.
CORAM : S.V. GANGAPURWALA &
MADHAV J. JAMDAR, JJ.
DATED : 23RD AUGUST 2022 P.C. :
1. Await service.
2. Returnable date is extended by eight weeks.
(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 2/2