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Bombay High Court

Pranali Mahesh Karande And Ors vs Union Of India Thr Its Secretary And Ors on 23 August, 2022

Author: Madhav J. Jamdar

Bench: S.V. Gangapurwala, Madhav J. Jamdar

                                                                          111-WP-2223-2022.doc


         Dusane

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO. 2223 OF 2022

                      Jumrani Gautam Anilkumar & Ors.                ...Petitioners
                           Versus
                      Union of India Thr. Ministry of Ayush & Ors.   ...Respondents
BHALCHANDRA
GOPAL DUSANE
                                                      WITH
Digitally signed by
                                       WRIT PETITION (ST) NO. 5004 OF 2022
BHALCHANDRA
GOPAL DUSANE
Date: 2022.08.25
12:42:22 +0530
                      Chaudhary Zoha Maimuna Aslam Parvez & Ors. ...Petitioners
                           Versus
                      Union of India Thr. Ministry of Ayush & Ors. ...Respondents

                                                      WITH
                                          WRIT PETITION NO. 2224 OF 2022

                      Abnave Sneha Pramod & Ors.                     ...Petitioners
                           Versus
                      Union of India Thr. Ministry of Ayush & Ors.   ...Respondents

                                                      WITH
                                          WRIT PETITION NO. 5556 OF 2022

                      Gondhale Vaishnavi Ramnath & Ors.              ...Petitioners
                           Versus
                      Union of India Thr. Secretary,                 ...Respondents
                      Ministry of Ayush & Ors.

                                                      WITH
                                          WRIT PETITION NO. 8126 OF 2022

                      Pranali Mahesh Karande & Ors.                  ...Petitioners
                           Versus
                      Union of India Thr. Its Secretary & Ors.       ...Respondents

                                                                                           1/2
                                                         111-WP-2223-2022.doc


                                  WITH
                      WRIT PETITION NO. 5558 OF 2022

Choudhari Daminee Suresh & Ors.                    ...Petitioners
     Versus
Union of India & Ors.                              ...Respondents


Mr. Suryajeet Prithviraj Chavan for Petitioners.
Mr. A.R. Gole for Respondents.


                          CORAM : S.V. GANGAPURWALA &
                                  MADHAV J. JAMDAR, JJ.

DATED : 23RD AUGUST 2022 P.C. :

1. Await service.
2. Returnable date is extended by eight weeks.

(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 2/2