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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(i) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(i)to affect any dues on any advance referred to in Clause (c) of sub-section (1) of Section 7 or any claim referred to in section 8 to the extent it remains unsatisfied out of the amount of compensation; or