Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(i) in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009

(i)on the afternoon of the last day of the month in which he/she attains the age of 60 (Sixty) years.