Section 342 in West Bengal Municipal Corporation Act, 2006
342. Power to close temporarily public road or part of public road for repair or other purpose.
- The Commissioner may close temporarily any public road or part of a public road for the purpose of repairing such road, or for the purpose of constructing any sewer, drain or bridge, or for any other purpose:Provided that the Commissioner shall provide a reasonable means of access to persons occupying holdings adjacent to such public road or part of such public road.
