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[Cites 0, Cited by 3] [Entire Act]

State of Maharashtra - Section

Section 6 in Maharashtra Housing (Regulation And Development) Act, 2012

6. Responsibility of the promoter to enter record or details on the website of Housing Regulatory Authority.

- The promoter shall, on receiving the password from the Housing Regulatory Authority, through a system of self-entry, access the website and enter the required details of the housing project, within such period as may be prescribed.