Chattisgarh High Court
H.L. Hidco vs State Of Chhattisgarh on 30 September, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5463 of 2022
H.L. Hidco, Versus State of Chhattisgarh and others
30.09.2022 Mr. K. Rohan, Advocate for Petitioner.
Mr. Suyashdhar Badgaiya, Panel Lawyer for Respondent-State.
Heard.
Issue notice to Respondents.
Mr. Badgaiya, learned State counsel made appearance on behalf of Respondents and accepts notice, hence, PF is not required to be paid. He prays for three weeks' time to file return.
As prayed, list this case after three weeks.
Sd/-
(Parth Prateem Sahu) Judge Pawan