Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 798] [Entire Act] State of Haryana - Subsection Section 798(3) in Punjab Jail Manual (3)Books should be allowed to literate civil prisoners both from the Jail libraries and from outside, if they desire to purchase them, with the permission of the Superintendent. Newspapers should not be allowed.
