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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Kerala - Subsection

Section 142(a) in Kerala Factories Rules, 1957

(a)Before commencing any large-scale experimental work, or any new manufacture, all possible steps shall be taken to ascertain definitely all the hazards involved both from the actual operations and the chemical reactions. The properties of the raw materials used, the final products to be made, and any by-products arising during manufacture shall be carefully studied and provisions shall be made for dealing with any hazards including effects on workers which may arise during manufacture.