Delhi High Court - Orders
Bilquis vs Jamia Milia Islamia & Ors on 5 April, 2023
$~5 to 8.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 131/2022 and CM APPL. 17734/2022 & 17738/2022
BILQUIS ..... Appellant
Through: Mr. S.K. Rout, Dr. N. Pradeep
Sharma, Mr. Ganesh Singh, Mr.Aman
Mehrotra, Mr. Rahul Kumar and
Ms.Priyonkoo Anjan Gogai,
Advocates.
versus
JAMIA MILIA ISLAMIA & ORS. ..... Respondents
Through: Mr.Yeeshu Jain and Mr. Pritish
Sabharwal, Standing Counsel with
Ms. Jyoti Tyagi and Mr. Manisha,
Advocates for JMI.
Mr. Anupam Srivastava, ASC for
GNCTD and Mr. Ujjwal Malhotra,
Advocate for R-3 & 4.
6.
+ RFA 133/2022 and CM APPL. 18031/2022 & 18035/2022
NAWAB ..... Appellant
Through: Mr. S.K. Rout, Dr. N. Pradeep
Sharma, Mr. Ganesh Singh, Mr.Aman
Mehrotra, Mr. Rahul Kumar and
Ms.Priyonkoo Anjan Gogai,
Advocates.
versus
JAMIA MILIA ISLAMIA & ORS. ..... Respondents
Through: Mr.Yeeshu Jain and Mr. Pritish
Sabharwal, Standing Counsel with
Ms. Jyoti Tyagi and Mr. Manisha,
Advocates for JMI.
Mr. Anupam Srivastava, ASC for
GNCTD and Mr. Ujjwal Malhotra,
Advocate for R-3 & 4.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:10.04.2023
16:54:34
7.
+ RFA 134/2022 and CM APPL. 18081/2022, 18082/2022,
18084/2022, 18085/2022 & 18086/2022
ABDUL HAMEED (SINCE DECEASED)
THROUGH HIS LRS ..... Appellant
Through: Mr. S.K. Rout, Dr. N. Pradeep
Sharma, Mr. Ganesh Singh, Mr.Aman
Mehrotra, Mr. Rahul Kumar and
Ms.Priyonkoo Anjan Gogai,
Advocates.
versus
JAMIA MILIA ISLAMIA & ORS. ..... Respondents
Through: Mr.Yeeshu Jain and Mr. Pritish
Sabharwal, Standing Counsel with
Ms. Jyoti Tyagi and Mr. Manisha,
Advocates for JMI.
Mr. Anupam Srivastava, ASC for
GNCTD and Mr. Ujjwal Malhotra,
Advocate for R-3 & 4.
8.
+ RFA 154/2022 and CM APPL. 18960/2022 & 18964/2022
SHERDIN & ORS. ..... Appellants
Through: Mr. S.K. Rout, Dr. N. Pradeep
Sharma, Mr. Ganesh Singh, Mr.Aman
Mehrotra, Mr. Rahul Kumar and
Ms.Priyonkoo Anjan Gogai,
Advocates.
versus
JAMIA MILIA ISLAMIA & ORS. ..... Respondents
Through: Mr.Yeeshu Jain and Mr. Pritish
Sabharwal, Standing Counsel with
Ms. Jyoti Tyagi and Mr. Manisha,
Advocates for JMI.
Mr. Anupam Srivastava, ASC for
GNCTD and Mr. Ujjwal Malhotra,
Advocate for R-3 & 4.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:10.04.2023
16:54:34
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 05.04.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
The Hon'ble Judge is on leave today. List on 04.07.2023.
By Order (COURT MASTER) APRIL 05, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:10.04.2023 16:54:34