National Green Tribunal
Vinay Shivanand Naik vs State Of Karnataka Dept. Of Transport ... on 5 October, 2021
Bench: K Ramakrishnan, K. Satyagopal
Item No.14:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 183 of 2016 (SZ) &
I.A. Nos. 144 to 146 of 2021 (SZ)
(Through Video Conference)
IN THE MATTER OF:
Shri Vinay Shivanand Naik ... Applicant(s)
Versus
State of Karnataka & Ors. ...Respondent(s)
Date of hearing: 05.10.2021.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. K. SATYAGOPAL, EXPERT MEMBER
For Applicant(s): Mr. Jayakumar S Patil, Sr. Adv. along with
Mr. Anu Ganesan.
For Respondent(s): Mr. Rajat Jonathan Shaw represented
Mr. Darpan K.M. for R1.
M/s. Kavitha represented
M/s. P.D. Surana for R2, R3, R5, R6.
Mr. R. Thirunavukarasu for R4.
Mr. D. Prasanna represented
M/s. Giridhar and Sai for R7.
Mrs. Me. Saraswathy for R9.
Mr. Bharadwaja Rama Subramaniam for R11.
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ORDER
1. The above case has been posted to today for consideration of further action taken report.
2. The applicant has filed their written submissions regarding the action plan given.
3. Since we are engaged in another part heard matter namely, O.A. No.148 of 2021 (SZ) on the question of maintainability and preliminary issue, the case is adjourned to 10.11.2021, as there is no time.
4. For consideration of further report and hearing, post on 10.11.2021.
Sd/-
.....................................J.M. (Justice K. Ramakrishnan) Sd/-
...............................E.M. (Dr. K. Satyagopal) O.A. No.183/2016 (SZ), 05th October, 2021. Mn.
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