Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(b) in The Maharashtra Council of Indian Medicine Rules, 1961 (b)A non-official member shall draw travelling allowance according to rule 1(1) (b) in section 1 of the Appendix XLII-A to the Bombay Civil Services Rules, Volume II.]
