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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in Andhra Pradesh Agricultural University Act, 1963

(a)"Academic Council" means the Academic Council of the University as per the ordinance No.3 of 2016;
(aa)[ "affiliated college/educational institution" means a college/ educational institution affiliated to the university providing courses of study qualifying students for admission to university examinations in accordance with the Regulations;] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]