Section 5(18) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

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State of Madhya Pradesh - Subsection

Section 5(18) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(18)to institute and manage-

(a)Information Bureau;

(b)Printing and Publication Department; and

(c)Employment Bureau;