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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(b) in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018

(b)On receipt of the report from the Competent Authority under clause (a), the Government shall give such direction as they may deem fit and such direction shall be final and binding.