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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(i) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(i)perform such other functions as the Government may, by order, assign to the Deputy Commissioners in this behalf, from time to time.