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[Cites 0, Cited by 0] [Section 44(7)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(7)(i) in The Jammu and Kashmir Representation of the People Act, 1957

(i)in the case of general election to the Legislative Assembly (whether or not held simultaneously from all Assembly Constituencies), from more than two Assembly Constituencies;