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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6)(e) in Atomic Minerals Concession Rules, 2016

(e)sign an Mine Development and Production Agreement with the State Government as per the format specified by the Central Government after compliance of conditions specified in clauses (a), (b), (c) and (d) of this Sub-rule; and