Delhi High Court - Orders
Man Singh And Others vs Amit Biswas & Anr on 22 October, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~1 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 638/2020, CM Nos.26036-37/2020
MAN SINGH AND OTHERS ..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Adv. with
Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
versus
AMIT BISWAS & ANR. ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC, Ms.Kinjal Srivastava, Adv. for R1
Mr. T. Singhdev, Ms.Michelle Das, Adv. for R2
+ W.P.(C) 11705/2019, CM No.26079/2020
MAN SINGH AND ORS. ..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Adv. with
Mr.Vivek Chib, Mr.Vikhyat Oberoi, Advs.
versus
UNION OF INDIA ..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC, Ms.Kinjal Srivastava, Adv. for R1
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.10.2020 The proceedings in the matters have been conducted through video conferencing.
Cont.Cas(C).638/2020 & WP(C)No.11705/2019 Page 1 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:23.10.2020 16:29Not to be listed before this Court. List before DB-II on 03.11.2020.
CHIEF JUSTICE PRATEEK JALAN, J OCTOBER 22, 2020 pk Cont.Cas(C).638/2020 & WP(C)No.11705/2019 Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:23.10.2020 16:29