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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(iv) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(iv)Proposed geographical areas within which the Applicant will undertake transmission of electricity as stated in the application submitted to the Commission;