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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(1) in Rajasthan Registration Rules, 1955

(1)Every Sub-Registrar shall keep a minute book in Form No. 15. App. I. This book is intended, primarily to contain the record of all suspensions of the ordinary procedure of acceptance for and admission to registration for example:-