Bombay High Court
Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 28 September, 2021
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally signed by
JAYARAJAN JAYARAJAN
ANJAKULATH ANJAKULATH NAIR
NAIR Date: 2021.09.30
10:47:22 +0530
1/1 21 MCA-329.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISC. CIVIL APPLICATION NO.329 OF 2019
Darius Rutton Kavasmaneck .. Applicant
Vs.
Maharukh Murad Oomrigar & Ors. .. Respondents
...
Mr. Snehal Shah with Ms. Priyanka Kothari and Mr. Mitesh Naik
i/b Dhru & Co. for the Applicant.
Mr. Aniket Nair with Mr. Shrikant Pillai i/b Mustafa Motiwala
for Respondent No.1.
Mr. Sunip Sen, senior counsel with Ms. Manjiri S. Chitnis i/b
M/s. Chitnis & Co. for Respondent No.2.
Mr. Rohan Cama with Mr. Chirag Dave i/b Legasis Partners for
Respondent No.3.
...
CORAM : SMT. BHARATI DANGRE, J.
DATED : 28TH SEPTEMBER, 2021. P.C:-
1. Heard learned counsel for the Petitioner and learned counsel for the Respondents.
2. Closed for judgment.
[SMT. BHARATI DANGRE, J.] AJN