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Bombay High Court

Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 28 September, 2021

Author: Bharati Dangre

Bench: Bharati Dangre

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2021.09.30
             10:47:22 +0530




                                                                  1/1              21 MCA-329.19.odt


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                            MISC. CIVIL APPLICATION NO.329 OF 2019
                                   Darius Rutton Kavasmaneck                 ..          Applicant

                                           Vs.

                                   Maharukh Murad Oomrigar & Ors.            ..         Respondents

                                                                  ...
                                   Mr. Snehal Shah with Ms. Priyanka Kothari and Mr. Mitesh Naik
                                   i/b Dhru & Co. for the Applicant.

                                   Mr. Aniket Nair with Mr. Shrikant Pillai i/b Mustafa Motiwala
                                   for Respondent No.1.

                                   Mr. Sunip Sen, senior counsel with Ms. Manjiri S. Chitnis i/b
                                   M/s. Chitnis & Co. for Respondent No.2.

                                   Mr. Rohan Cama with Mr. Chirag Dave i/b Legasis Partners for
                                   Respondent No.3.
                                                              ...

                                                      CORAM : SMT. BHARATI DANGRE, J.

DATED : 28TH SEPTEMBER, 2021. P.C:-

1. Heard learned counsel for the Petitioner and learned counsel for the Respondents.
2. Closed for judgment.

[SMT. BHARATI DANGRE, J.] AJN