Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 302] [Entire Act] State of Jammu-Kashmir - Subsection Section 302(4) in Jammu and Kashmir Municipal Corporation Act, 2000 (4)Any animal found straying as aforesaid may be removed by an officer or employee of the Corporation or by any Police officer to a pound.
